Section 13 in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005
13. Powers and Functions of the Chief Executive Officers.
- While functioning within the jurisdiction of the Authorities, the Chief Executive Officer shall exercise and perform the following powers and functions, namely :-(a)Coordinate and monitor activities relating to prevention and mitigation of disasters, including capacity-building;(b)Coordinate and monitor rehabilitation and reconstruction activities;(c)Monitor the progress of the preparation and updating of disaster management plans and coordinate the implementation of such plans;(d)Prepare and submit periodically a report to the authority on the activities undertaken by the authority;(e)Delegate his powers and functions to officers and employees of the authority;(f)To exercise such powers and perform such functions as may be delegate by the authority;(g)To exercise such other powers and perform such other functions as may be specified by the regulations; and(h)To declare that the State or any part thereof is a disaster effected area.Chapter-VII Powers and Functions of the State Commissioner for Disaster Management
