Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316] [Entire Act] State of Maharashtra - Subsection Section 316(1) in The Mumbai Municipal Corporation Act, 1888 (1)No person shall tether any animal or cause or permit the same to be tethered by any member of his family or household, in any public street.
