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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

(1)The Commissionerate shall prepare an annual financial statement on or before such date as may be prescribed by the regulations, of the estimated capital and revenue receipts and expenditure for the ensuring year.