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Calcutta High Court

The Board Of Control For Cricket In India vs Jagmohan Dalmia & Ors on 20 November, 2008

Author: S. S. Nijjar

Bench: Surinder Singh Nijjar

                             GA   No. 2896 of 2007
                            APO   No. 393 of 2007
                             CS   No.   22 of 2007
                             GA   No. 1545 of 2007

                       IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                               ORIGINAL SIDE


      THE BOARD OF CONTROL FOR CRICKET IN INDIA                         Appellant

          Versus

      JAGMOHAN DALMIA & ORS.                                            Respondents


      For Appellant   : Mr. P. Bajoria, Advocate

      For Respondent No.1: Mr. Avijit Chatterjee, Advocate

      BEFORE:

      The Hon'ble CHIEF JUSTICE SURINDER SINGH NIJJAR

      The Hon'ble JUSTICE SANJIB BANERJEE

      Date : 20th November, 2008.

       The Court : This matter is released from the list of this

Bench     since      the   order     appealed    against      is    passed   by     Sanjib

Banerjee, J.

The parties will be at liberty to mention this matter before the appropriate Bench having concurrent jurisdiction.

Xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

(SURINDER SINGH NIJJAR, CJ.) (SANJIB BANERJEE, J.) SN.