Calcutta High Court
The Board Of Control For Cricket In India vs Jagmohan Dalmia & Ors on 20 November, 2008
Author: S. S. Nijjar
Bench: Surinder Singh Nijjar
GA No. 2896 of 2007
APO No. 393 of 2007
CS No. 22 of 2007
GA No. 1545 of 2007
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
THE BOARD OF CONTROL FOR CRICKET IN INDIA Appellant
Versus
JAGMOHAN DALMIA & ORS. Respondents
For Appellant : Mr. P. Bajoria, Advocate
For Respondent No.1: Mr. Avijit Chatterjee, Advocate
BEFORE:
The Hon'ble CHIEF JUSTICE SURINDER SINGH NIJJAR
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 20th November, 2008.
The Court : This matter is released from the list of this
Bench since the order appealed against is passed by Sanjib
Banerjee, J.
The parties will be at liberty to mention this matter before the appropriate Bench having concurrent jurisdiction.
Xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(SURINDER SINGH NIJJAR, CJ.) (SANJIB BANERJEE, J.) SN.