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Madhya Pradesh High Court

M/S Primus Chemicals Ltd. vs M/S Arrowhead Separations ... on 18 October, 2016

                                 AC-28-2007
    (M/S PRIMUS CHEMICALS LTD. Vs M/S ARROWHEAD SEPARATIONS ENG.PVT.LTD.)


18-10-2016

Parties through their counsel.

Office has listed I.A.No.1530/2016 for orders today whereas this I.A. has already been disposed of vide order dated 22.8.2016 therefore no further order on the I.A. is required.

I.A.No.1530/2016 is accordingly disposed of. At the request of counsel for the parties, the case is adjourned. List on 21.11.2016.

(PRAKASH SHRIVASTAVA) JUDGE