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Supreme Court - Daily Orders

Committee Of Creditors vs Directorate Of Enforcement on 18 December, 2019

Bench: Chief Justice, B.R. Gavai, Surya Kant

     ITEM NO.46                             COURT NO.1                 SECTION XVII
                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  Nos.29327-29328/2019

     (Arising out of impugned final judgment and order dated 14-10-2019 in
     CAAT(I) No. 957/2019 10-10-2019 in PAO No. 11/2019 passed by the
     Directorate Of Enforcement)

     COMMITTEE OF CREDITORS                                                Petitioner(s)
                                     VERSUS
     DIRECTORATE OF ENFORCEMENT & ORS.                                     Respondent(s)

     (With   IA   No.    191413/2019                   -   PERMISSION      TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 18-12-2019 These matters were called on for hearing today.
     CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE B.R. GAVAI
              HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                   Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                         Mr.   Bishwajit Dubey, Adv.
                                         Mr.   Spandan Biswal, Adv.
                                         Ms.   Srideepa Bhattacharyya, Adv.
                                         Mr.   Aditya Marwah, Adv.
                                         For   M/s Cyril Amarchand Mangaldas Aor, AOR

     For Respondent(s)                   Mr.   Kapil Sibal, Sr. Adv.
                                         Mr.   Neeraj Kishan Kaul, Sr. Adv.
                                         Mr.   Manmeet Singh, Adv.
                                         Mr.   A.R. Frey, Adv.
                                         Ms.   Nishtha Chaturvedi, Adv.
                                         Ms.   Abhilasha Khanna, Adv.
                                         Mr.   Varun Mathur, Adv.

                                         Ms.   Misha, Adv.
                                         Mr.   Shantanu Chaturvedi, Adv.
                                         Ms.   Charu Bansal, Adv.
                                         Mr.   S. S. Shroff, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice returnable in February, 2020.

In the meantime, there shall be stay of Provisional Attachment Order No.11/19 dated 10.10.2019 passed by the Directorate of Enforcement (ED).


Signature Not Verified

Digitally signed by
SANJAY KUMAR

     (SANJAY KUMAR-II)                                          (INDU KUMARI POKHRIYAL)
Date: 2019.12.18
17:14:09 IST
Reason:
     COURT MASTER (SH)                                           ASSISTANT REGISTRAR