Supreme Court - Daily Orders
Committee Of Creditors vs Directorate Of Enforcement on 18 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.46 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.29327-29328/2019
(Arising out of impugned final judgment and order dated 14-10-2019 in
CAAT(I) No. 957/2019 10-10-2019 in PAO No. 11/2019 passed by the
Directorate Of Enforcement)
COMMITTEE OF CREDITORS Petitioner(s)
VERSUS
DIRECTORATE OF ENFORCEMENT & ORS. Respondent(s)
(With IA No. 191413/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 18-12-2019 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Bishwajit Dubey, Adv.
Mr. Spandan Biswal, Adv.
Ms. Srideepa Bhattacharyya, Adv.
Mr. Aditya Marwah, Adv.
For M/s Cyril Amarchand Mangaldas Aor, AOR
For Respondent(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Manmeet Singh, Adv.
Mr. A.R. Frey, Adv.
Ms. Nishtha Chaturvedi, Adv.
Ms. Abhilasha Khanna, Adv.
Mr. Varun Mathur, Adv.
Ms. Misha, Adv.
Mr. Shantanu Chaturvedi, Adv.
Ms. Charu Bansal, Adv.
Mr. S. S. Shroff, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in February, 2020.
In the meantime, there shall be stay of Provisional Attachment Order No.11/19 dated 10.10.2019 passed by the Directorate of Enforcement (ED).
Signature Not Verified Digitally signed by SANJAY KUMAR (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) Date: 2019.12.18 17:14:09 IST Reason: COURT MASTER (SH) ASSISTANT REGISTRAR