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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

(4)The Mayor shall place before the Corporation a statement of receipts and disbursements on account of the Corporation fund from the close of the last preceding year upto the close of the preceding month in which the meeting takes place at an ordinary meeting held in each of the months of April, June, August, October, December and February.