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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(6)(c) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(c)give a notice within ten days of the order or within such further time not exceeding ten days as the inquiring authority may allow asking for the discovery or production of any documents, which are in the possession of the Local Body but not mentioned in the list mentioned in sub-rule (2).