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Delhi High Court - Orders

Naim Khan & Anr vs Union Of India & Ors on 4 February, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                           Signature Not Verified
                                                                                           Digitally Signed By:DINESH
                                                                                           SINGH NAYAL
                                                                                           Signing Date:05.02.2021
                                                                                           22:41:45

                                $~18
                                *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +          W.P.(C) 10468/2020&CM APPL. 33117/2020
                                       NAIM KHAN & ANR.                           ..... Petitioners
                                                      Through: Mr.Gaurav Chitkara with Mr.Ankit
                                                               Sethi, Advocates. (M:9899939005)
                                                      versus

                                       UNION OF INDIA & ORS                       ..... Respondents
                                                     Through:         Mr.S.K.Jha, SPC, UOI for R-1.
                                                                      Mr. Narender Pal Singh, Advocate for
                                                                      R-2.
                                                                      Ms.Sangita Rai, Advocate for
                                                                      R-3,4,5,8.
                                       CORAM:
                                       JUSTICE PRATHIBA M. SINGH
                                                ORDER

% 04.02.2021

1. This hearing has been done through video conferencing.

2. Mr. Ankit Sethi, ld. counsel appearing for the Petitioner wishes to withdraw the present petition.

3. The petition is dismissed as withdrawn.

PRATHIBA M. SINGH, J FEBRUARY 4, 2021 dj/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:05.02.2021 18:51