Delhi High Court - Orders
Naim Khan & Anr vs Union Of India & Ors on 4 February, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:05.02.2021
22:41:45
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10468/2020&CM APPL. 33117/2020
NAIM KHAN & ANR. ..... Petitioners
Through: Mr.Gaurav Chitkara with Mr.Ankit
Sethi, Advocates. (M:9899939005)
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.S.K.Jha, SPC, UOI for R-1.
Mr. Narender Pal Singh, Advocate for
R-2.
Ms.Sangita Rai, Advocate for
R-3,4,5,8.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 04.02.2021
1. This hearing has been done through video conferencing.
2. Mr. Ankit Sethi, ld. counsel appearing for the Petitioner wishes to withdraw the present petition.
3. The petition is dismissed as withdrawn.
PRATHIBA M. SINGH, J FEBRUARY 4, 2021 dj/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:05.02.2021 18:51