Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 4 in The Maharashtra District Planning Committee (Election) Rules, 1999 4. Election to be conducted under the supervision and control of the Collector. - The elections to the District Planning Committees shall be conducted under the direction, superintendence and control of the Collector.
