Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 49 in The Rights of Persons with Disabilities Act, 2016 49. Competent authority. - The State Government shall appoint an authority as it deems fit to be a competent authority for the purposes of this Chapter.
