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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(xiv) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

(xiv)'Service' means Rajasthan Municipalities (Class IV) Service as constituted under the Rajasthan Municipalities (Class IV Service) Rules, 1964.