Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in Bihar Excise (Mahua Flowers) Rules, 2006

10. Permit for collection.

- No permit for the collection of the Mahua flowers shall be
(a)the Mahua flowers are the produce of trees belonging to him; or
(b)such person is lawfully entitled to the ownership of Mahua flowers of trees not belonging to him.