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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2)(ii) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(ii)Two recent pass port size photographs along with Photostat copies of AADHAR card, PAN card, 2 years’ Income Tax returns/2 years’ VAT returns.