Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Assam - Subsection

Section 54(2)(h) in Assam State Capital Region Development Authority Act, 2017

(h)any other matter which is to be, or, may be prescribed or in respect of which provision is to be, or may be, made by rules.