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[Cites 0, Cited by 0] [Section 130(17)] [Section 130] [Entire Act]

State of Bihar - Subsection

Section 130(17)(g) in The Bihar Panchayat Raj Act, 2006

(g)fraudulently or without due authority, as the case may be, attempts to do any of the foregoing acts or wilfully aids or abets the doing of any such acts.