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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)The Member-Secretary or any other officer, authorised by the Board in this behalf shall, before such officer or officers visit any premises of the applicant for the purpose of inspection under sub-rule (1) give notice in Form II to the applicant of his intention to do so. The applicant shall furnish to such officer or officers all information and provide all facilities to conduct the inspection.