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State of Uttar Pradesh - Section

Section 8 in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

8. Consideration of the recommendation of the committee.

(a)The recommendation of the committee shall be submitted to the Chief Executive Officer for consideration thereof.
(b)If the Chief Executive Officer is of the view that some matter has not been considered by the committee, the recommendation may be referred back by him to the committee for consideration of the same.
(c)The Chief Executive Officer shall submit his report along with the recommendation of the committee of the Authority.