Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 32 in Hyderabad Horse Racing and Betting Tax Rules, 1949 32. Method of payment. - Payment of all taxes due to Government shall be made into the Hyderabad State Bank or the Government Treasuries.
