Section 52(2)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011

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State of Karnataka - Subsection

Section 52(2)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(iii)Four experts to be nominated by the Chancellor on the recommendation of the Government from among the persons serving in any University of the State or any other institutions recognised by the Government of whom one shall be a person belonging to Scheduled Castes or Scheduled Tribes and another to Other Backward Classes:

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State of Karnataka - Subsection

Section 52(2)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011