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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(vii)"Common Entrance Test of Association of Colleges" herein after called EAMCET-AC means the Examination conducted by Association of all Colleges for assigning merit ranking to Candidates which shall be the basis for admission of candidates to the extent of seats provided for the managements of Colleges in the State offering courses in Engineering (including Technology/Architecture), Pharmacy, Agriculture (including Veterinary), Medical (all systems of Medicine including Dental).