Patna High Court - Orders
Sc/St Association vs The State Of Bihar on 15 September, 2023
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4811 of 2023
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SC/ST Association & Anr.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Ms. Ritika Rani, Advocate
Mr. Vandaan Mangalam, Advocate
For the Respondent-BPSC : Mr. Kaushal Kumar Jha, Sr. Advocate
Mr. Amish Kumar, Advocate
Mr. Rajan Prakash, Advocate
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
5 15-09-2023As prayed for submitting hard copy of the rejoinder, matter is passed over for the day.
(Madhuresh Prasad, J) Raj kishore/-
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