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Patna High Court - Orders

Sc/St Association vs The State Of Bihar on 15 September, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.4811 of 2023
                  ======================================================
                  SC/ST Association & Anr.

                                                                            ... ... Petitioner/s
                                                    Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s          :     Ms. Ritika Rani, Advocate
                                                      Mr. Vandaan Mangalam, Advocate
                  For the Respondent-BPSC       :     Mr. Kaushal Kumar Jha, Sr. Advocate
                                                      Mr. Amish Kumar, Advocate
                                                      Mr. Rajan Prakash, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

5    15-09-2023

As prayed for submitting hard copy of the rejoinder, matter is passed over for the day.

(Madhuresh Prasad, J) Raj kishore/-

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