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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(4) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(4)In case the Collector cease to function as the distributing authority for the bonds before the expiry of the said period, the undelivered bonds shall be transferred to the custody of the officer authorised by the Government in this behalf. The later shall then perform all the duties laid down herein for the Collector.