Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 637AA] [Entire Act] Union of India - Subsection Section 637AA(b) in The Companies Act, 1956 (b)the remuneration or commission drawn by the individual concerned in any other capacity, including his capacity as a sole selling agent;