Kerala High Court
Janardhanan.K. Aged 48 Years vs The State Co-Operative Election ... on 22 September, 2012
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
FRIDAY, THE 13TH DAY OF MARCH 2015/22ND PHALGUNA, 1936
WP(C).No. 24945 of 2012 (P)
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PETITIONER:
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JANARDHANAN.K. AGED 48 YEARS
S/O.KRISHNANUNNI NAIR, RESIDING AT
'JANANI', THENJIPALAM, P.O.CHENAKALANGADI,
MALAPPURAM DISTRICT.
BY ADVS.SRI.K.T.SHYAMKUMAR
SRI.HARISH R. MENON
SMT.M.S.KIRAN
RESPONDENTS:
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1. THE STATE CO-OPERATIVE ELECTION COMMISSION
THIRUVANANTHAPURAM REPRESENTED BY ITS COMMISSIONER.
2. THE RETURNING OFFICER, THE THENJIPALAM
CO-OPERATIVE RURAL BANK NO.M 668,
THENJIPALAM, MALAPPURAM DISTRICT,
UNIT INSPECTOR IN CHARGE, PARAPPANANGADI UNIT
OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (GENERAL)
TIRUR, MALAPPURAM DISTRICT 670 008.
3. THE ELECTORAL OFFICER, THE THENJIPALAM
CO-OPERATIVE RURAL BANK NO.M 668
THENJIPALAM, MALAPPURAM DISTRICT
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
TIRUR CIRCLE, TIRUR, MALAPPURAM DISTRICT 670 006.
4. THE THENJIPALAM CO-OPERATIVE RURAL BANK NO.M 668,
THENJIPALAM, MALAPPURAM DISTRICT 670 005
REPRESENTED BY ITS SECRETARY.
BY GOVERNMENT PLEADER SRI. GIKKU JACOB
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 13-03-2015, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 24945/2012
APPENDIX
PETITIONER(S) EXHIBITS
EXHIBIT P1 : TRUE COPY OF THE ELECTION NOTIFICATION DATED 22.09.2012
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 : TRUE COPY OF THE NOTICE OF ELECTION ISSUED BY THE 4TH
RESPONDENT.
EXHIBIT P3 : TRUE COPY OF THE ACKNOWLEDGMENT ISSUED BY THE
RETURNING OFFICER DATED 15.10.2012.
RESPONDENT(S) EXHIBITS : NIL
/TRUE COPY/
P.A. TO JUDGE.
V. CHITAMBARESH, J
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WP(C) NO. 24945 OF 2012
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Dated this the 13th day of March, 2015
JUDGMENT
The Writ Petition is dismissed as not pressed.
V. CHITAMBARESH JUDGE ncd