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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in The Tobacco Board Act, 1975

(c)"curing" shall have the meaning assigned to it in the Central Excises and Salt Act, 1944 (1 of 1944), and all its grammatical variations and cognate expressions shall be construed accordingly;