Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act] State of Odisha - Subsection Section 67(2)(b) in The Orissa Water Supply and Sewerage Board Act, 1991 (b)the recruitment and the salaries and allowances and other conditions of service of employees of the Board;