Bombay High Court
Fiitjee Limited vs Dhanalxmi Developers on 16 November, 2021
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 109 OF 2021
Fiitjee Limited ....PETITIONER
V/S
Dhanalxmi Developers ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th November, 2021 P.C. :
Due to paucity of time, stand over to 23/11/2021. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/11/2021 ::: Downloaded on - 17/11/2021 05:49:57 :::