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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(4)(viii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(viii)establishment and maintenance of hospitals and dispensaries for the relief of the pilgrims and worshippers visiting the temples ;