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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(2)(d) in Gujarat Elementary Education Rules, 2010

(d)the discharge of the liabilities incurred by the Education Committee on the renting, equipment and maintenance of Elementary Schools and on construction, expansion of elementary school buildings and to create other infrastructure facilities like drinking water facilities, lavatories, compound walls etc. in the elementary schools buildings.