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State of Punjab - Section

Section 7 in Punjab School Education Board (Employees Service) Regulation, 1988

7. Pay of persons appointed to service.

- Persons appointed to a post in the service shall be entitled to such scales of pay including special pay, as may be sanctioned by the Board from time to time. The scales of pay and special pay at present in force in respect of specified posts are given in appendix- 'B'.