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Gujarat High Court

Mirror Image Private Limited Through ... vs Competition Commission Of India on 9 September, 2020

Author: Ashutosh J. Shastri

Bench: Ashutosh J. Shastri

           C/SCA/9521/2020                                    ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 9521 of 2020
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 9520 of 2020
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 9583 of 2020
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 10933 of 2020
==========================================================
 SAHITYA MUDRANALAYA PRIVATE LIMITED THROUGH ITS DIRECTOR
              SHREYAS VISHNUPRASAD PANDYA
                          Versus
                 VIRANG ASHOKBHAI MEHTA
==========================================================
Appearance:
MS DISHA N NANAVATY(2957) for the Petitioner(s) No. 1,2
MR AD OZA(515) for the Respondent(s) No. 2
MR. KM ANTANI(6547) for the Respondent(s) No. 3,4
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                             Date : 09/09/2020

                              ORAL ORDER

When the matters are taken for hearing, a request is made for some time. Accordingly, list the matters on 14.09.2020.

(ASHUTOSH J. SHASTRI, J) SRILATHA Page 1 of 1 Downloaded on : Sat Feb 27 17:03:57 IST 2021