Gujarat High Court
Mirror Image Private Limited Through ... vs Competition Commission Of India on 9 September, 2020
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/SCA/9521/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9521 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9520 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9583 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 10933 of 2020
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SAHITYA MUDRANALAYA PRIVATE LIMITED THROUGH ITS DIRECTOR
SHREYAS VISHNUPRASAD PANDYA
Versus
VIRANG ASHOKBHAI MEHTA
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Appearance:
MS DISHA N NANAVATY(2957) for the Petitioner(s) No. 1,2
MR AD OZA(515) for the Respondent(s) No. 2
MR. KM ANTANI(6547) for the Respondent(s) No. 3,4
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 09/09/2020
ORAL ORDER
When the matters are taken for hearing, a request is made for some time. Accordingly, list the matters on 14.09.2020.
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