Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(ii) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (ii)the Income-tax Act, 1961 (43 of 1961) ; or
