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State of Madhya Pradesh - Section

Section 15 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

15. Powers and duties of the first Kulpati.

- It shall be the duty of the first Kulpati of the Vishwavidyalaya to Constitute Court Executive Council, Academic Council and Other Authorities of the Vishwavidyalaya within a period of two years from the date of establishment of the Vishwavidyalaya and till the said authorities are constituted, the Kulpati shall be deemed to be the Executive Council, Academic Council or such other Authority, as the case may be, and shall exercise the powers and perform the duties conferred or imposed on such authorities by or under this Act :Provided that the Kuladhipati may, if he considers it necessary or expedient so to do, appoint a committee, after consultation with the State Government, consisting of an educationist and an administrative expert to aid and advise the Kulpati in the exercise of his powers and performance of functions in lieu of each such authority.