Section 10 in The Navy (Pension) Regulations, 1964
10. Fractions of year in qualifying service.
- Where the total period of service of a person qualifying for pension exceeds a whole number of completed years by 180 days or more, the pension or other benefit payable to him shall be increased by half the difference between the amount admissible for the completed years of qualifying service and the amount admissible for the next consecutive number of completed years.
