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[Cites 0, Cited by 21] [Entire Act]

Union of India - Section

Section 8 in The Prisons Act, 1894

8. Control and duties of officers of prisons.

- All officers of a prison shall obey the directions of the Superintendent; all officers subordinate to the Jailer shall perform such duties as may be imposed on them by the Jailer with the sanction of the Superintendent or be prescribed by rules under section [59] [Substituted by A.O. 1937, for "60".].