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State of Haryana - Section

Section 1 in The Haryana Development and Regulation of Urban Areas Act, 1975

1. Short title, extent and commencement.

(1)This Act may be called the Haryana Development and Regulation of Urban Areas Act, 1975.
(2)It shall apply to all urban areas in the State of Haryana.
(3)It shall be deemed to have come into force on the 16th day of