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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011

(2)The relevant particulars of the Form 5 concerning the Gram Panchayat or the slum area shall be published at least twice a year on the notice Board of the concerned Gram Panchayat or the Ward Office concerned, apart from exhibiting them on the website.