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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Jharkhand - Subsection

Section 45(c) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(c)To ancient monuments or archaeological sites and remains or antiquities to which the provisions of the Ancient Monuments Preservation Act, 1904 (VII of 1904) apply for the time being.