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[Cites 0, Cited by 0] [Section 319] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 319(8) in Arunachal Pradesh Municipal Act, 2007

(8)The Municipality shall consider the recommendation of the Municipal Streets Technical Committee and take such decision thereon as it think fit after taking into account plans, proposals, survey, studies and supporting technical data, if any, referred to in subsection (6).