Section 7 in The National Institute Of Disaster Management Regulations, 2006
7.
/436G.S.R. 681(E),dated 30.10.2006 - In exercise of the powers conferred by sub-section (7) of section 42 read with section 76 of the Disaster Management Act, 2005 (53 of 2005), the Central Government hereby makes the following regulations, namely:-
