Section 52(4)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(4)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)as regards chain slings, of marking the safe working load in plain figures or letters upon the sling or upon a tablet or ring of durable material attached securely thereto; and

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Union of India - Subsection

Section 52(4)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990