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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(f) in The Orissa Agricultural Produce Markets Act, 1956

(f)The issue of licence to brokers, weighmen measurers, surveyors, warehousemen [* * *] [Deleted vide Act No. 27 of 1984, Section 12.] and other persons operating in the market.