Delhi High Court - Orders
Hyatt International Southwest Asia Ltd vs Deputy Commissioner Of Income Tax on 27 February, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~26 to 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6578/2024 &CM APPL. 27370/2024, CM APPL.
27372/2024, CM APPL. 7276/2025
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.
.....Petitioner
Through: Mr. S. Ganesh, Sr. Adv. with Mr.
U.A. Rana, Mr. Himanshu Mehta,
Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX .....Respondent
Through: Mr. Sanjay Kumar and Ms. Monica
Benjamin and Ms. Easha Advocates
for the Respondent/Revenue
27
+ W.P.(C) 6579/2024 &CM APPL. 27373/2024, CM APPL.
27375/2024, CM APPL. 5700/2025
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.
.....Petitioner
Through: Mr. S. Ganesh, Sr. Adv. with Mr.
U.A. Rana, Mr. Himanshu Mehta,
Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX .....Respondent
Through: Mr. Sanjay Kumar and Ms. Monica
Benjamin and Ms. Easha Advocates
for the Respondent/Revenue
28
+ W.P.(C) 6580/2024 &CM APPL. 27380/2024, CM APPL.
27382/2024
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/03/2025 at 21:39:44
.....Petitioner
Through: Mr. S. Ganesh, Sr. Adv. with Mr.
U.A. Rana, Mr. Himanshu Mehta,
Advs.
versus
ASSISTANT DIRECTOR OF INCOME TAX .....Respondent
Through: Mr. Sanjay Kumar and Ms. Monica
Benjamin and Ms. Easha Advocates
for the Respondent/Revenue
29
+ W.P.(C) 6586/2024 &CM APPL. 27389/2024, CM APPL.
27391/2024, CM APPL. 7023/2025
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.
.....Petitioner
Through: Mr. S. Ganesh, Sr. Adv. with Mr.
U.A. Rana, Mr. Himanshu Mehta,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX .....Respondent
Through: Mr. Sanjay Kumar and Ms. Monica
Benjamin and Ms. Easha Advocates
for the Respondent/Revenue
30
+ W.P.(C) 6587/2024 &CM APPL. 27392/2024, CM APPL.
27394/2024
HYATT INTERNATIONAL SOUTHWEST ASIA LTD.
.....Petitioner
Through: Mr. S. Ganesh, Sr. Adv. with Mr.
U.A. Rana, Mr. Himanshu Mehta,
Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/03/2025 at 21:39:44
ASSISTANT DIRECTOR OF INCOME TAX .....Respondent
Through: Mr. Sanjay Kumar and Ms. Monica
Benjamin and Ms. Easha Advocates
for the Respondent/Revenue
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 27.02.2025 List on 29.04.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J FEBRUARY 27, 2025 j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/03/2025 at 21:39:45