Section 285H(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

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State of Uttar Pradesh - Subsection

Section 285H(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)for payment on account of the arrear, the amount specified in the proclamation in Z.A. Form 74 as that for the recovery of which the sale was ordered, less any amount which may, since the date of such proclamation of sale, have been paid on that account; and

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State of Uttar Pradesh - Subsection

Section 285H(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952