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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(iii) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(iii)A member whose pay in the existing pay scale is more than the maximum of the new pay scale shall have his pay fixed at the maximum of he new pay scale and the difference between the existing pay and fixed pay in the new pay scale shall be allowed as personal pay.