Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(3)(b) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993 (b)is, without obtaining leave of absence from the Chairman, absent from three consecutive meetings of the Commission; or