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Union of India - Section

Section 52 in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

52. Date from which pension becomes payable.

(1)Except in the case of an employee to whom the provisions of rule 43 and rule 46 apply a pension other than family pension shall become payable from the date following the date on which an employee retires.
(2)Family pension shall become payable from the date following the date of death of the employee or the pensioner.
(3)Pension including family pension shall be payable for the day on which its recipient dies.