Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 19 in Kerala Chitties Act, 1975 19. Punishment for failure to keep books. - If any foreman makes default in keeping the books as required by section 18, he shall be punishable with fine which may extend to one hundred rupees.
