Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act] State of Maharashtra - Subsection Section 51(3)(vi) in Poona University Act, 1974 (vi)require satisfactory arrangements for tutorial and other academic work in such Colleges and Instituting, and cause inspection to be made of such arrangements from time to time.